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Union of India - Section

Section 14 in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

14. Supervision.-

(1)The Genetic Engineering Approval Committee may supervise the implementation of the terms and conditions laid down in connection with the approvals accorded by it.
(2)The Genetic Engineering Approval Committee may carry out this supervision through the State Biotechnology Co-ordination Committee or the State Pollution Control Board/District Level Committee-or through any person authorised in this behalf.