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[Cites 0, Cited by 0] [Section 10G] [Entire Act]

State of Assam - Subsection

Section 10G(ii) in Assam Khadi and Village Industries Board Act, 1955

(ii)assist the Chief Executive Officer in the maintenance of accounts of the Board and in the preparation of its budget and other financial statements and returns. He shall also assist the Chief Executive Officer in the proper audit of accounts of the Board ;