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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2)(d) in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971

(d)the procedure before the officers appointed or authorised under section 10 and the procedure in appeals and revisions under this Act ;