Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331A] [Entire Act] Union of India - Subsection Section 331A(d) in Rules of Procedure and Conduct of Business in Lok Sabha (d)to report on the working of the welfare programmes for the Scheduled Castes and the Scheduled Tribes in the Union Territories; and
