Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] Union of India - Subsection Section 28B(c) in The Chartered Accountants (Amendment) Act, 2006 (c)to guide the members of the Institute to improve the quality of services and adherence to the various statutory and other regulatory requirements.
