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[Cites 0, Cited by 0] [Section 243Q(1)] [Section 243Q] [Entire Act]

Union of India - Subsection

Section 243Q(1)(a) in Constitution of India, 1950

(a)a Nagar Panchayat (by whatever name called) for a transitional area, that is to say, an area in transition from a rural area to an urban area;