Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(a) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(a)to provide general superintendence and directions and to control functioning of the University by using all such powers as are provided by this Ordinance, Regulations or Rules made thereunder;