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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Animal Contagious Diseases Act, 1949

(2)Nothing in this section shall prevent the transit by railway through an infected area or place or any animals or things :Provided that where any animal or other thing referred to in Sub-section (1) while in transit through an infected area or place is unloaded therein, it shall not be removed therefrom save in accordance with Sub-section (1).