Jammu & Kashmir High Court
Neeraj Shastri And Anr vs State Of J&K And Anr on 11 August, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 223
(After Notice Cause list)
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRMC No. 291/2016
IA No. 01/2016 in
CRMC No. 66/2017
IA No. 01/2017
Neeraj Shastri and Anr. .....Appellant(s)/Petitioner(s)
Through: Mr. Varut Kumar Gupta, Advocate.
Vs
State of J&K and Anr. ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
11.08.2021 Record of the Trial Court be called for.
List again on 15.09.2021.
Meanwhile, interim direction to continue.
(Rajnesh Oswal) Judge Jammu 11.08.2021 Ram Krishan RAM KRISHAN 2021.08.12 11:33 I attest to the accuracy and integrity of this document