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Jammu & Kashmir High Court

Neeraj Shastri And Anr vs State Of J&K And Anr on 11 August, 2021

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                          Sr. No. 223
                                                                                   (After Notice Cause list)

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                     CRMC No. 291/2016
                                                                     IA No. 01/2016 in
                                                                     CRMC No. 66/2017
                                                                     IA No. 01/2017

              Neeraj Shastri and Anr.                                      .....Appellant(s)/Petitioner(s)


                                            Through: Mr. Varut Kumar Gupta, Advocate.
                                       Vs

              State of J&K and Anr.                                                  ..... Respondent(s)
                                            Through:    None.

              Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                         ORDER

11.08.2021 Record of the Trial Court be called for.

List again on 15.09.2021.

Meanwhile, interim direction to continue.

(Rajnesh Oswal) Judge Jammu 11.08.2021 Ram Krishan RAM KRISHAN 2021.08.12 11:33 I attest to the accuracy and integrity of this document