Section 5(22) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

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State of Rajasthan - Subsection

Section 5(22) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(22)to institute and manage-

(a)Publication Department,

(b)Pharmaceutical Department,

(c)Botanical Garden,

(d)Research Centre, and

(e)Information, Education and Communication Bureau;