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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(vi) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(vi)The upper age limit shall be 40 years for direct recruitment in the case of person serving in connection with the affairs of the State, State Public Sector undertaking/Corporation, and Panchayat Samitis and Zila Parishads in substantive capacity.