Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(vii) in The Cotton Textiles (Control) Order, 1948 (vii)[ plush cloth in the manufacture of which cotton yarn in used;] [Inserted S.R.O. 194, dated 7th January, 1954.]
