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State of Maharashtra - Section

Section 29 in The Maharashtra District Planning Committee (Election) Rules, 1999

29. Manner of voting at elections.

- At every election where a poll is taken, voting shall be by secret ballot in the manner hereinafter provided and no votes shall be received by proxy.[Every voter shall be entitled to cast a single vote.] [This portion was added, by G. N. of 5.5.2000.]