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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(c) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(c)the periods of rest and holidays provided by the Act are granted and that the limits of hours of work laid down therein are not exceeded;