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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(3) in The Maharishi Dayanand University Act, 1975

(3)The Members of the Court, other than ex officio members, shall hold office for a term of three years except those coming by rotation who shall hold office for two years :Provided that any member, who ceases to hold the qualifications by virtue of which he was elected or nominated as member to the Court, shall cease to be a member thereof,