Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in The Seeds Act, 1966 (a)the minimum limits of germination and purity with respect to any seed of any notified kind or variety;
