Rajasthan High Court - Jaipur
Kishan Samuhik Krishi Andors vs State Of Raj And Ors on 26 July, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.6121/2016
Kisan Samuhik Krishi Sahakari Samiti Limited & others
----Petitioner
Versus
The State Of Rajasthan & Others
----Respondent
Connected With
S.B. Civil Writ Petition No.5910/2016
Kishan Samuhik Krishi & Others
----Petitioner
Versus
State Of Rajasthan & Others
----Respondent
S.B. Civil Writ Petition No.5911/2016
Kishan Samuhik Krishi & Others
----Petitioner
Versus
State Of Rajasthan & Others
----Respondent
S.B. Civil Writ Petition No.6658/2016
Kishan Samuhik Krishi & Others
----Petitioner
Versus
State Of Rajasthan & Others
----Respondent
For Petitioner(s) : Mr.P.S. Sirohi.
HON'BLE MR. JUSTICE ALOK SHARMA
Order
26/07/2019
Name of Mr.Vinod Kumar Gupta, Addl. GC. be shown in the
cause list as the counsel for the respondents.
Put up after two weeks, as prayed.
(ALOK SHARMA),J Karan Bhutani /531/71-74 (Downloaded on 01/09/2019 at 09:17:25 PM) Powered by TCPDF (www.tcpdf.org)