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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(ii) in Rules for the Grant of Recognition and Aid to Elementary Schools

(ii)The management of a school shall have power to terminate the services of any member of the staff whether permanent, temporary or probationary only as provided hereunder.