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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(4) in The Dibrugarh University Act, 1965

(4)Any appointment made under sub-sections (2) and (3) shall be for a period not exceeding five years and on such conditions as the appointing authority thinks fit to specify ; provided that no such appointment shall be made until financial arrangement has been made thereof.