Supreme Court - Daily Orders
Smt. Dr. Tanusree Paul vs Sri Dr. Tapas Mandal on 25 October, 2017
Bench: Kurian Joseph, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
M.A. NO. 835 OF 2017
IN
TRANSFER PETITION (C) NO. 722 OF 2016
SMT. DR. TANUSREE PAUL Petitioner(s)
VERSUS
SRI DR. TAPAS MANDAL Respondent(s)
O R D E R
On a joint application filed by the parties, time as per the Agreement for the First Motion is extended by four weeks from today.
M.A. No. 835 of 2017 is, accordingly, allowed.
.......................J. [ KURIAN JOSEPH ] .......................J. [ R. BANUMATHI ] New Delhi;
October 25, 2017.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.10.28 11:56:48 IST Reason: ITEM NO.4 COURT NO.5 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
MA NO. 835 OF 2017 IN T. P. (C) NO. 722 OF 2016 SMT. DR. TANUSREE PAUL Petitioner(s) VERSUS SRI DR. TAPAS MANDAL Respondent(s) (FOR ADMISSION) Date : 25-10-2017 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. Arunabh Chowdhury, Adv.
Mr. Vaibhav Tomar, Adv.
Mr. Anupam Lal Das, AOR Mr. Karma Dorjee, Adv.
For Respondent(s) Mr. Satya Mitra, Adv. UPON hearing the counsel the Court made the following O R D E R M.A. is allowed in terms of the signed order. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)