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Union of India - Section

Section 7 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

7. Solar Project-Types.

- For the purpose of these Regulations, the Commission has covered the Solar Power Projects for Prosumer, which may be roof mounted, ground mounted, floating on water bodies or installed on Elevated structures.