Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(u) in THE ATRIA UNIVERSITY ACT, 2020 (u)“Trust” means the A.S Kupparaju and Brothers Charitable Foundation Trust registered under the Indian Trust Act,1882 (Central Act 2 of 1882)
