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Madhya Pradesh High Court

Manish Kumar Singhal vs The State Of Madhya Pradesh on 20 March, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       MCRC No. 8797 of 2023
                                (MANISH KUMAR SINGHAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 20-03-2024
                                  Shri Sankalp Kochar - Advocate for the applicants.

                                  Shri Chandrapal Singh Parmar - Government Advocate for the
                           respondent/State.

Shri B.S. Sahu - Advocate for the respondent No.2.

Learned counsel for the applicants has referred to documents contained at page No.32 which is an extract copy of the register which shows the findings recorded by the Counselor of Parivar Paramarsh Kendra, Govindpura, District Bhopal.

Learned counsel for the applicants prays for time to bring on record the certified copy of the complete register/proceedings which were undertaken before the Counselor of Parivar Paramarsh Kendra, Govindpura, District Bhopal.

List in the week commencing 01.04.2024.

(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 3/21/2024 1:18:27 PM