Madhya Pradesh High Court
Manish Kumar Singhal vs The State Of Madhya Pradesh on 20 March, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 8797 of 2023
(MANISH KUMAR SINGHAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 20-03-2024
Shri Sankalp Kochar - Advocate for the applicants.
Shri Chandrapal Singh Parmar - Government Advocate for the
respondent/State.
Shri B.S. Sahu - Advocate for the respondent No.2.
Learned counsel for the applicants has referred to documents contained at page No.32 which is an extract copy of the register which shows the findings recorded by the Counselor of Parivar Paramarsh Kendra, Govindpura, District Bhopal.
Learned counsel for the applicants prays for time to bring on record the certified copy of the complete register/proceedings which were undertaken before the Counselor of Parivar Paramarsh Kendra, Govindpura, District Bhopal.
List in the week commencing 01.04.2024.
(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 3/21/2024 1:18:27 PM