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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(5) in The Goa Co-operative Societies Act, 2001

(5)[ The powers of the Registrar under sub-sections (1) and (2) shall not be exercised by any person or persons on whom all or any of the powers of the Registrar are conferred under section 4.] [Omitted vide Amendment Act 6 of 2010.]