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[Cites 0, Cited by 1] [Section 58(4)] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(4)(b) in Kerala Agricultural University Act, 1971

(b)Transfer to the University any employee of the Government who on the date specified in the notification under sub-section (1) or in the order under sub-section (3) as the case may be, was eligible to become an employee of the University and who has superior claim than any person who has become an employee of the University on that date.