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[Cites 0, Cited by 8] [Entire Act]

NCT Delhi - Section

Section 48 in The Delhi Development Authority Act, 1957

48. Jurisdiction of courts.

- No court inferior to that of a [metropolitan magistrate] [Substituted for "magistrate of the first class" by Act 38 of 1984, w.e.f. 12.3.1985.] shall try an offence punishable under this Act