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Madhya Pradesh High Court

Sugrib Singh Bhadoria vs State Of M.P. on 22 January, 2026

                                                             1                             WP-6053-2012
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                     WP No. 6053 of 2012
                                               (SUGRIB SINGH BHADORIA Vs STATE OF M.P. )



                          Dated : 22-01-2026
                                Shri S.P. Sharma - Advocate for petitioner.
                                Shri K.S. Tomar -Government Advocate for respondent/State.

Learned counsel for petitioner prays for and is granted time to argue the matter.

List on 24.02.2026 , as prayed.

(ANAND SINGH BAHRAWAT) JUDGE pd Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 1/23/2026 11:04:50 AM