Madhya Pradesh High Court
Sugrib Singh Bhadoria vs State Of M.P. on 22 January, 2026
1 WP-6053-2012
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6053 of 2012
(SUGRIB SINGH BHADORIA Vs STATE OF M.P. )
Dated : 22-01-2026
Shri S.P. Sharma - Advocate for petitioner.
Shri K.S. Tomar -Government Advocate for respondent/State.
Learned counsel for petitioner prays for and is granted time to argue the matter.
List on 24.02.2026 , as prayed.
(ANAND SINGH BAHRAWAT) JUDGE pd Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 1/23/2026 11:04:50 AM