Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

State of Maharashtra - Subsection

Section 184(2)(xx) in Maharashtra Housing and Area Development Act, 1976

(xx)the powers to be exercised and functions to be performed by the Sarpanch and Upa-Sarpanch, under section 129;