Himachal Pradesh High Court
Suresh Chand vs . Sanjay Verma & Others on 14 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Suresh Chand Vs. Sanjay Verma & others RSA No.444 of 2019 14.12.2022 Present: M/s Y.P. Sood and Praveen Chauhan, Advocates, for the appellant.
Mr. Virender Kumar Verma, Advocate, for the respondents.
Though, it is a part heard matter, however, as has been jointly prayed by learned counsel for the parties, the matter is ordered to be listed for final hearing on 17.03.2023.
(Ajay Mohan Goel) Judge December 14, 2022 (Rishi) ::: Downloaded on - 14/12/2022 20:34:25 :::CIS