Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16A in Rajasthan Factories Rules, 1951 16A. Compound to be kept clean. The compound surrounding every factory shall be maintained in a sanitary and clean condition, free of rubbish, filth or debris.Rule prescribed under sub-section (2) of section 12
