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Bombay High Court

Shafique Ahmed Mohd Salim vs Union Of India And Anr on 20 February, 2019

Bench: A.S. Oka, A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 440 OF 2016

 Manohar Ram Singh And Anr                            ....Appellant
              V/S
 The Union Of India Through National               ....Respondent

Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 441 OF 2016 Rajendra Chaudhary ....Appellant V/S The Union Of India Through National ....Respondent Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 442 OF 2016 Dhan Singh ....Appellant V/S The Union Of India Through National ....Respondent Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 580 OF 2016 Dhan Singh S/o Shiv Singh ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 581 OF 2016 Page 1/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 18/03/2019 08:09:31 ::: Lokesh Sharma S/o Gopal Krishan ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 622 OF 2016 Manohar S/o Ram Singh Narwaria ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 623 OF 2016 Rajendra Chaudhary S/o Vikram Singh ....Appellant Chaudhary V/S Union Of India Through National Investigation ....Respondent Agency And Ors WITH CR. APPLICATION IN APPEAL NO. 181 OF 2017 In CR. APPEAL 623 OF 2016 Shafique Ahmed Mohd Salim ....Appellant V/S Union Of India And Anr ....Respondent WITH CR. APPEAL NO. 76 OF 2017 The State Of Maharashtra ....Appellant V/S Noorul Huda Samsudhoha And Ors ....Respondent Page 2/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 18/03/2019 08:09:31 ::: WITH CR. WRIT PETITION NO. 1882 OF 2014 Lokesh G. Sharma ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 1883 OF 2014 Manohar Narwaria Singh ....Petitioner V/S Union Of India And Ors ....Respondent Mr Prashant Pushp Maggu a/w Sujendra Yadav For Appellant in Apeal/440/16, 442/16,580/16,581/16,622/16 and WP/1882/14,WP/1883/14 Mr J.P. Mishra for Appellant in Apeal/441/16,623/16 Mr S Shaikh a/w Mr Shahid Nadeem, Ansar Tamboli, Hetali Sheth, Shuruti Vaidya for Intervener. Mr Prakash L Shetty Spl P.P. for NIA Dr Yug Mohit Choudhary i/by Khan Abdul Wahab for Respdt.

Ms M.M. Deshmukh APP for state CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 20th February, 2019 P.C. :

Place these Appeals on 12/03/2019 at 3.00 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 18/03/2019 08:09:31 :::