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State of Madhya Pradesh - Section

Section 10 in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

10. Discipline and Control.

- "Samvida Shala Shikshak" shall be under the disciplinary and administrative control of Zila Panchayat or Janpad Panchayat, as the case may be. The Panchayat shall have to take decision in prescribed time limit in respect of proposals/reports for disciplinary actions against Samvida Shala Shikshak from the prescribed officers.