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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(3)In section 8 of the Right to InformationAct, 2005, in sub-section (1), for clause (j), the following clause shall be substituted, namely:—“(j) information which relates to personal information;”.