Delhi High Court - Orders
Ms Honda Cars India Ltd vs Assistant Commissioner Of Income Tax ... on 28 April, 2026
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12344/2025 CM APPL. 50323/2025
MS HONDA CARS INDIA LTD .....Petitioner
Through: Mr. Deepak Chopra, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 &
ANR. .....Respondent
Through: Mr. Abhishek Maratha, Sr. Standing
Counsel, Mr. Apoorv Agarwal Jr.
SCs, Ms Nupur Sharma, Mr. Gaurav
Singh, Mr. Bhanukaran Singh Jodha,
Ms Muskaan Goel, Mr. Himanshu
Gaur, Mr. Gaurav Kumar Arya and
Mr. Mr. Pushpag Shah Johari, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 28.04.2026
1. Learned counsel for the respondents prays for and is granted four weeks' time to file reply. Rejoinder, if any, be filed within four weeks thereafter.
2. List this case on 22.09.2026.
DINESH MEHTA, J VINOD KUMAR, J APRIL 28, 2026/dd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2026 at 21:22:01