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State of Uttar Pradesh - Section

Section 41 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

41. Transfer.

- The Managing director, U.P. Co-operative Sugar Factories Federation Limited. is vested with the power to transfer an employee working in any Co-operative sugar mill, distillery unit or any other establishment in Uttar Pradesh from any one Co-operative Sugar Mill or distillery or establishment to the other, on administrative ground in the interest of Mill and work.