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Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 6 Ors on 11 March, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                          Page No.# 1/3

GAHC010040642024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/1376/2024

         NOREN MORAN AND 3 ORS
         S/O- JOTIN MORAN,
         R/O- VILLAGE NO-1, KORDOIGURI,
         P.O- KORDOIGURI, P.S- BAGHJAN,
         DIST- TINSUKIA, PIN-786156, ASSAM

         2: LUHIT MORAN
          S/O- TILESWAR MORAN

         R/O- VILLAGE NO-2
         BISHNUPUR
         HATIHAL GAON
         P.O- KORDOIGURI

         P.S- DOOMDOOMA (TALAP)
          DIST- TINSUKIA
          PIN-786156
         ASSAM

         3: SUJIT SARKAR
          S/O- RAJKUMAR SARKAR

         R/O- VILLAGE DIGHALTARANG
         P.O AND P.S- DIGHALTARANG
         DIST- TINSUKIA
         PIN-786151
         ASSAM

         4: SANJIB DAS
          S/O- PREMAKANTA DAS

         R/O- VILLAGE NO-50
         GUIJAN
         MISING GAON
                                                                    Page No.# 2/3

             P.S- GUIJAN

            P.O- RANGAGHORAA
             DIST- TINSUKIA
             PIN-786147
            ASSA

            VERSUS

            THE STATE OF ASSAM AND 6 ORS
            THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
            ENVIRONMENT AND FOREST DEPARTMENT
            DISPUR, GUWAHATI-781006, ASSAM

            2:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
            AND HEAD OF FOREST FORCE

            O/O THE PCCF AND HOFF
            ASSAM

             ARANYA BHAWAN
             PANJABARI
             GUWAHATI
             ASSAM
             PIN NO. 781037

            3:DISTRICT COMMISSIONER
             DIBRUGARH
            ASSAM

            4:DISTRICT COMMISSIONER
            TINSUKIA
            ASSAM

            5:DIVISIONAL FOREST OFFICER
             DIBRUGARH DIVISION
            ASSAM

            6:DIVISIONAL FOREST OFFICER
            TINSUKIA DIVISION
            ASSAM

            7:THE RANGE FOREST OFFICER
             DIBRUGARH RANGE
             DIBRUGAR

Advocate for the Petitioner   : MR. U S BORA
                                                                       Page No.# 3/3

Advocate for the Respondent : SC, FOREST




                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

11.03.2024 Towards redressal of their grievance, the petitioners claim to have submitted representations before the authorities.

Shri P. N. Goswami, learned Standing Counsel, Forest Department however submits that such representations were not before the appropriate authority namely, the PCCF Wild Life.

Shri U.S. Bora, learned counsel for the petitioners prays for and is granted 3 (three) weeks time to submit representations before the appropriate authorities namely, PCCF Wild Life and bring the same on records by way of an additional affidavit.

In case such representation is filed, the same be considered in accordance with law.

JUDGE Comparing Assistant