Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(k) in Inland Vessels Act, 1917

(k)[ prescribe the requirements that the hull, equipment and machinery of inland mechanically propelled vessel shall comply with; [Inserted by Act 35 of 2007 (w.e.f. 17.9.2007) ]