Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(g) in Rules Relating to Exportation of Bovine Animals 1970 (1913 A. D.) (g)abets in the commission of any offence or infraction, he shall be liable to punishment under section 188 of Ranbir Penal Code.
