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[Cites 0, Cited by 0] [Section 9] [Entire Act]

British India - Subsection

Section 9(1) in Bills of Exchange Act 1882

(1)The sum payable by a bill is a sum certain within the meaning of this Act, although it was required to be paid—
(a)With interest.
(b)By stated instalments.
(c)By stated instalments, with a provision that upon default in payment of any instalment the whole shall become due.
(d)According to an indicated rate of exchange or according to a rate of exchange to be ascertained as directed by the bill.