Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69B] [Entire Act] State of Rajasthan - Subsection Section 69B(a) in The Rajasthan Excise Rules, 1956 (a)a wholesale licensee shall pay permit fee at a rate of Rs. 0.25 per bulk litter while applying for permits to lift IMFL/beer from a depot of Rajasthan State Beverages Corporation Limited;
