Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 750(21)] [Section 750] [Entire Act] State of Uttar Pradesh - Subsection Section 750(21)(i) in The U.P. Bottling of Foreign Liquor Rules, 1969 (i)In case of foreign liquor manufactured in India labels affixed to the bottles shall have the following conspicuously printed on them: