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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(f) in The Bihar Molasses (Control) Act, 1947

(f)[ 'released molasses' means such molasses which is allotted to any distillery of the State of Bihar, or to the distilleries outside the State of Bihar or to any person.] [Substituted by Act 1 of 2000 (Amdt. & Validating Act).]