Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(iii) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(iii)The department shall issue the sanction of permanent withdrawal in the sanction cum bill form prescribed by the Director. A copy of the sanction shall also be endorsed to the applicant.