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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(c) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

(c)The Committees shall not summon elected representatives other than the members to attend the meeting. However, they may call for information from the executive officers of the relevant local bodies.