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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(5) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(5)The objective of these organizations shall be to enable such children to adapt to society and during their stay in these transitional homes these children will be encouraged to move away from an institution based life to a normal one.