Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 24 March, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 672 OF 2020
In
Commercial Suit 853 OF 2018
Mac Impex ....PETITIONER
V/S
Benin Negoce Et Commerce International (bnci),
....RESPONDENT
Sarl And 4 Ors CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 24th March, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/05/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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