Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2)(a) in The Tirunelveli City Municipal Corporation Act, 1994 (a)the previous operation of the District Municipalities Act, in respect of the local area comprised within the City of Tirunelveli;