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State of Haryana - Section

Section 58 in The Haryana Canal and Drainage Rules, 1976

58. Dimension. [Section 39].

- No boat above 4.50 metres beam overall shall be allowed in a canal on which the locks are 5 metres in width and no boat above 5.50 metres beam overall in a canal on which the locks are 6 metres in width. No raft of more than 4.50 metres in width and 27 metres in length shall be allowed on any canal the locks of which are 5 metres and no raft of more than 5.50 metres width and 30 metres in length will be allowed in a canal, the locks of which are 6 metres in width.