Allahabad High Court
Dr. Ram Manohar Lohiya Awadh ... vs Dr. Ram Manohar Lohiya Awadh ... on 5 October, 2023
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:64865 Court No. - 7 Case :- WRIT - C No. - 7647 of 2022 Petitioner :- Dr. Ram Manohar Lohiya Awadh Vishvidyalaya,Karmchari Parishad Thru. Auth. Representive/President Respondent :- Dr. Ram Manohar Lohiya Awadh University,Ayodhya Thru. Registrar And 3 Others Counsel for Petitioner :- Nirankar Singh,Km. Gitanjali Shukla Counsel for Respondent :- Jogendra Nath Verma,Akhilesh Kumar Srivastava Hon'ble Abdul Moin,J.
Shri Prashant, Advocate holding brief of Shri Narendra Bahadur Singh, learned counsel for the petitioner states that due to subsequent developments in the case, he does not intend to press this writ petition and the same may be dismissed as withdrawn.
Accordingly, the writ petition is dismissed as withdrawn.
Interim order, if any, stands vacated.
Order Date :- 5.10.2023 S. Shivhare