Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(2) in The Mines Rescue Rules, 1985 (2)When the belowground mines served by a rescue station or rescue room fall under the jurisdiction of two or more Regional Inspectors, the Chief Inspector may authorise any one of them for enforcement of these rules.
